The President has appointed following as the Additional Judges of Madras High Court in that order of seniority, for a period of two years, with effect from the date they assume charge of their respective offices.
-
Smt. Lekshmana Chandra Victoria Gowri;
-
Shri Pillaipakkam Bahukutumbi Balaji;
-
Shri Kandhasami Kulandaivelu Ramakrishnan;
-
Smt. Ramachandran Kalaimaithi;
-
Smt. K. Govindarajan Thilakavadi.