Site icon SCC Times

Government withdraws Data Protection Bill, 2021 from Lok Sabha

Central Government Notification

Central Government Notification

On 03-08-2022, the Central Government has withdrawn the Personal Data Protection Bill from the Lok Sabha to present a new bill for the protection of personal data.
Source: Press Trust of India

Read our previous reports on the Bill

Data Protection Bill, 2021 | Hits, Misses and the Way Forward for Businesses

 

Personal Data Protection Bill, 2019 — Suggestions invited by Joint Parliamentary Committee of both Houses

Exit mobile version