Delhi High Court issues a circular that, it has come to notice that some of the Advocates/Litigants/Staff/Police & CRPF Personnel are still feeding stray animals like monkeys and dogs within this Court complex.
All the Advocates/Litigants/Staff members/Police & CRPF Personnel of this Court are, therefore, once again directed to strictly refrain from feeding the stray animals like monkeys and dogs within this Court complex.
Delhi High Court
[Circular dt. 28-2-2022]