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Due to wide spreading resurge of COVID-19, Benches of NCDRC to hear virtual cases from January 4th to March 21st

National Consumer Disputes Redressal Commission

National Consumer Disputes Redressal Commission

In view of the wide-spreading resurge of COVID-19 (Omicron variant) and consequent restrictions imposed by the various governments decided as under:


National Consumer Disputes Redressal Commission 

[Order dt. 3-1-2022]

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