On account of the recent spike in the number of COVID-19 positive cases at Prayagraj & Lucknow, from January 03, 2022, onwards, Hon’ble Courts at the High Court of Judicature at Allahabad & its Bench at Lucknow, shall function in virtual mode only, till further orders.
All concerned are requested to make themselves aware of the detailed advisories/guidelines, made available on the official website of the Court, separately.
Allahabad High Court
[Notice dt. 2-1-2022]