On November 29, 2021, the Lok Sabha has passed Farm Law Repeal Bill, 2021.
The Bill will repeal the following Acts:
- Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020,
- Farmers’ Produce Trade and Commerce (Promotion and Facilitation) Act, 2020,
- Essential Commodities (Amendment) Act, 2020.