President of India, in exercise of the power conferred by clause (l) of Article 217, Article 224 and Article 222 of the Constitution of India, after consultation with the Chief Justice of India, has made the following appointments/transfers:
| No. | Name (S/Shri) | Name of High Court |
| 1. | Uma Shanker Vyas, Judicial Officer | As Judge of the Rajasthan High Court. |
| 2. | Vikram D Chauhan, Advocate | As an Additional Judge of the Allahabad High Court. |
| 3. | Shri Justice Joymalya Bagchi, Judge | Transferred from Andhra Pradesh HC to Calcutta HC. |
Ministry of Law and Justice
Notification dt. 25-10-2021]