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Physical hearings in Delhi High Court may resume in a restricted matter from 16th August, 2021 [Read Notice]

Delhi High Court

Vide the Public Notice dated 22-07-2021, Full Court observed that physical hearings in the Delhi High Court may be resumed in a restricted manner w.e.f 16-8-2021 on an experimental basis, subject to further orders based on evaluation of the situation of the pandemic in the NCT of Delhi.

Read the detailed Notice here: PUBLIC NOTICE


Delhi High Court

[Public Notice dt. 22-7-2021]

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