Justice Ashis Kumar Chakraborty passed away on 30-01-2021 due to cardiac arrest.
About
He was Born on December 12, 1965. Graduated in Law (five years) from the University of Calcutta in November, 1992. Was enrolled as an Advocate on January 29, 1993. Practised mainly in the High Court at Calcutta as well as the Supreme Court of India in Civil, Company, Arbitration and Constitutional Matters.
Justice Ashis Kumar Chakraborty was elevated to the Bench as an Additional Judge of the High Court at Calcutta on October 22, 2014. Appointed as Permanent Judge of the Calcutta High Court on 06-10-2016.
Few Judgments
- Cal HC | [S.11(6) Arbitration & Conciliation Act, 1996] Reiterating independence and impartiality of the Arbitrator, Court appoints former justice of the present court to preside over as the sole arbitrator
- Application for amendment of plaint on basis of undisclosed handwritten declarations not allowed
- Arrest of marine vessel MV PELAGOS directed in light of maritime claim under Section 4(1)(n) of Admiralty Act
- Marine vessel ordered to be arrested in light of maritime claim under Section 4 of Admiralty Act