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Justice Sanjib Banerjee, Justice Hima Kohli, Dr Justice S. Muralidhar appointed as Chief Justices of respective HCs

Appointment Orders

President is pleased to appoint Justice Sanjib Banerjee, Judge of the Calcutta High Court, to be the Chief Justice of the Madras High Court with effect from the date he assumes charge of his office.


President is pleased to appoint Justice Hima Kohli, Judge of the Delhi High Court, to be the Chief Justice of High Court for the State of Telangana with effect from the date she assumes charge of her office.


President is pleased to appoint Dr Justice S. Muralidhar, Judge of the Punjab and Haryana High Court, to be the Chief Justice of the Orissa High Court with effect from the date he assumes charge of his office.


Ministry of Law and Justice

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