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Demise of any Coal India Employee due to Covid 19 will be treated as Accidental Death: Union Minister of Coal & Mines

Death of Coal India employees due to Corona Pandemic will be treated as accidental death and the kins of employee will get the same financial benefits as they get in the case of accidental death during duty, said Union Minister of Coal and Mines Shri Pralhad Joshi. The kins of employees deceased from Covid so far will also get protected.

“Putting their lives in danger Coal Indians have performed a tremendous job during Covid pandemic. They are relentlessly doing a good job. That’s why I proudly call them Coal Warriors. I have announced this benefit just to recognize their invaluable service to the nation.”, Shri Joshi said.

The Minister further said that commercial coal mining is going to fuel development in Jharkhand in coming years. Under the commercial auction of 09 coal mines in Jharkhand, the State is expected to earn more than Rs.3,200 crores in 1-year as revenue and almost 50,000 additional employment will be generated for the people of the State. Additionally, Jharkhand’s contribution to DMF will be around Rs 17 crores which can be used for development of regions around coalfield areas.

“Response of commercial mining auction is very good. Specially in Jharkhand we are getting 5 to 10 bidders for almost all of the mines put on auction. The state will get benefited from it and it will chart a new chapter of growth in the state.”, Shri Joshi said.

Stressing upon the need of commencement of commercial coal mining he said India still meets a fifth of its annual coal requirement through imports. Once commercial mining picks up, imports by independent thermal power plants and captive power plants are likely to be substituted, saving in potential import bill of around Rs 30,000 crore per every year. It will help in providing direct and indirect employment to more than 3 lakh manpower.


Ministry of Coal

[Press Release dt. 30-07-2020]

[Source: PIB]

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