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COVID-19 | Judicial and Administrative work of Calcutta High Court to remain suspended from 10th to 13th July, 2020

The judicial and administrative works of Calcutta High Court to be suspended from 10.07.2020  to 13.07.2020 on account of new phase of lock down in Kolkata declaring considerable part of it as containment zones as also to conduct a thorough sanitization process in the 3(three) Buildings of Calcutta High Court.


Calcutta High Court

[Notification dt. 09-07-2020]

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