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As India gears to open religious places amidst COVID-19 crisis, here’s a list of preventive measures issued by Health Ministry [Read]

Religious places / places of worship get frequented by large number of people for spiritual solace. To prevent spread of COVID-19 infection, it is important that required social distancing and other preventive measures are followed in such premises.

Religious places/places of worship for public in containment zones shall remain closed. Only those outside containment zones will be allowed to open up.

All religious places shall ensure:

i. Entrance to have mandatory hand hygiene (sanitizer dispenser) and thermal screening provisions.

ii. Only asymptomatic persons shall be allowed in the premises.

iii. All persons to be allowed entry only if using face cover/masks.

iv. Posters/standees on preventive measures about COVID-19 to be displayed prominently. Audio and Video clips to spread awareness on preventive measures for COVID-19 should be regularly played.

v. Staggering of visitors to be done, if possible.

vi. Shoes / footwear to be preferably taken off inside own vehicle. If needed they should be kept in separate slots for each individual / family by the persons themselves.

vii. Proper crowd management in the parking lots and outside the premises – duly following social distancing norms shall be organized.

viii. Any shops, stalls, cafeteria etc., outside and within the premises shall follow social distancing norms at all times

ix. Specific markings may be made with sufficient distant to manage the queue and ensure social distancing in the premises.

x. Preferably separate entry and exits for visitors shall be organized

xi. Maintain physical distancing of a minimum of 6 feet at all times when queuing up for entry.

xii. People should wash their hand and feet with soap and water before entering the premises.

xiii. Seating arrangement to be made in such a way that adequate social distancing is maintained.

xiv. For air-conditioning/ventilation, the guidelines of CPWD shall be followed which inter alia emphasises that the temperature setting of all air conditioning devices should be in the range of 24-30oC, relative humidity should be in the range of 40- 70%, intake of fresh air should be as much as possible and cross ventilation should be adequate.

xv. Touching of statues/idols / holy books etc. not to be allowed.

xvi. Large gatherings/congregation continue to remain prohibited.

xvii. In view of potential threat of spread of infection, as far as feasible recorded devotional music/songs may be played and choir or singing groups should not be allowed.

xviii. Avoid physical contact while greeting each other.

xix. Common prayer mats should be avoided and devotees should bring their own prayer mat or piece of cloth which they may take back with them.

xx. No physical offerings like Prasad/distribution or sprinkling of holy water, etc. to be allowed inside the religious place.

xxi. Community kitchens/langars / “Ann-daan”, etc. at religious places should follow physical distancing norms while preparing and distributing food.

xxii. Effective sanitation within the premises shall be maintained with particular focus on lavatories, hand and foot-washing stations/areas.

xxiii. Frequent cleaning and disinfection to be maintained by the management of the religious place.

xxiv. The floors should particularly be cleaned multiple times in the premises.

xxv. Proper disposal of face covers / masks / gloves left over by visitors and/or employees should be ensured.

xxvi. In case of a suspect or confirmed case in the premises:

a. Place the ill person in a room or area where they are isolated from others.

b. Provide a mask/face cover till such time he/she is examined by a doctor.

c. Immediately inform the nearest medical facility (hospital/clinic) or call the state or district helpline.

d. A risk assessment will be undertaken by the designated public health authority (district RRT/treating physician) and accordingly further action be initiated regarding management of case, his/her contacts and need for disinfection.

e. Disinfection of the premises to be taken up if the person is found positive.

*Read the detailed notification here: NOTIFICATION


Ministry of Health and Family Welfare

[SOP Dated: 4-06-2020]

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