In view of exigencies caused by COVID-19 and declaration of Lockdown in the State of Odisha, Court has suspended the ensuing Summer Vacation, 2020 of the Sub-ordinate Courts of the State, if the lockdown is not extended beyond 03-05-2020.
*To access the Notification, please click here: NOTIFICATION
Orissa High Court
[Notification dt. 28-04-2020]