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Punjab and Haryana HC | Appointment of 6 Addl. Judges

Appointment of Additional Judges of P&H High Court

President is pleased to appoint  the following as Additional Judges of the Punjab and Haryana High Court in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices:

S/Shri (i) Ashok Kumar Verma, (ii) Sant Parkash, (iii) Smt. Meenakshi I. Mehta, (iv) Karamjit Singh, (v) Vivek Puri and (vi) Smt. Archana Puri.


Ministry of Law and Justice

[Notification dt. 26-11-2019]

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