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Senior Advocates’ Shashi Prakash Singh & Rajdeepak Rastogi re-appointed as ASG

F.No. J-11013/3/2017-Judicial(Part-2)—The President is pleased to re-appoint Shri Shashi Prakash Singh, Senior Advocate and Shri Rajdeepak Rastogi, Senior Advocate as the Additional Solicitor General of India for the Allahabad High Court and the High Court of Rajasthan, respectively, with effect from the date next to the date of expiry of their earlier terms i.e. with effect from 01-07-2019, for a further term of three years or until further orders, whichever is earlier.


Ministry of Law and Justice

[Notification dt. 19-09-2019]

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