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WIPO | India Joins — Three Key WIPO International Classification Treaties

India has joined three WIPO treaties designed to ease the search for trademarks and industrial designs, helping brand owners and designers in their efforts to obtain protection for their own work.

 WIPO Director General Francis Gurry received on 7-06-2019, India’s instruments of accession to the Nice Agreement, Vienna Agreement and the Locarno Agreement from Ambassador Rajiv K. Chander, Permanent Representative of India to the United Nations and other International Organizations in Geneva. The treaties will enter into force for India on 7-09-2019.


[News dt. 07-06-2019]

World Intellectual Property Organization

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