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SC Collegium recommends elevation of 2 Judicial Officers as Judges of Andhra Pradesh HC

Appointment of following four Judicial Officers as Judges of the Andhra Pradesh High Court and three Judicial Officers as Judges of the Telangana High Court:

1 Ms. B.S. Bhanumathi (A.P.)
2 Shri Ch. Manavendranath Roy (A.P.)
3 Smt. P. Sree Sudha (Telangana)
4 Shri M.Venkata Ramana (A.P.)
5 Smt. C. Sumalatha (Telangana)
6 Shri A. Hari Haranadha Sarma (A.P.)
7 Shri N. Tukaramji (Telangana)

In order to ascertain suitability of the above-named recommendees mentioned at Sl. Nos. 3, 5 and 7 above, for elevation to the Telangana High Court, we have consulted our colleague conversant with the affairs of the Telangana High Court.

As regards recommendees at Sl. Nos. 1, 2, 4, and 6 above, there is no sitting Judge in the Supreme Court outside the Collegium for being consulted for this purpose.

“The Collegium is of the considered view that S/Shri (1) Ch. Manavendranath Roy, and (2) M. Venkata Ramana (mentioned at Sl. Nos. 2 and 4 above) are suitable for being appointed as Judges of the Andhra Pradesh High Court.”

As regards (1) Ms. B.S. Bhanumathi, (2) Smt. P. Sree Sudha, (3) Smt. C. Sumalatha (4) Shri A. Hari Haranadha Sarma, and (5) Shri N. Tukaramji (mentioned at Sl. Nos.1, 3, 5, 6, and 7 above), consideration of the proposal for their elevation is deferred for the present.

Collegium resolves to recommend that S/Shri (1) Ch. Manavendranath Roy, and (2) M. Venkata Ramana, Judicial Officers, be appointed as Judges of the Andhra Pradesh High Court. Their inter se seniority be fixed as per the existing practice.


Collegium Resolutions

[Dated: 15-04-2019]

Supreme Court of India

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