No. A-22013/2/2017-Admn.B— In pursuance of the powers conferred by Section 3 of the Public Premises (Eviction of Unauthorized Occupants) Act, 1971, the Central Government hereby appoints Smt. Kusum Lata Singh, Deputy Legal Advisor to act as Estate Officer in the Directorate of Estates with Immediate effect.
[Notification dt. : 11-03-2019]
Ministry of Housing and Urban Affairs