Site icon SCC Times

Appointment of Additional Judges, Chhattisgarh High Court

The President in exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, appointed (1) Shri Parth Prateem Sahu, (2) Shri Gautam Chourdiya, (3) Smt. Vimla Singh Kapoor, and (4) Smt. Rajani Dubey, to be Additional Judges of the Chhattisgarh High Court, in that order of seniority, for a period  of two years with effect from the date they assume charge of their respective offices.

Ministry of Law and Justice

Exit mobile version