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Shri Ramendra Jain appointed Addl. Judge, Punjab & Haryana HC

The President in exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, appointed Shri Ramendra Jain, to be an Additional Judge of the Punjab & Haryana High Court, for a period of six months with effect from 20th April, 2018.

Ministry of Law and Justice

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