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Aadhaar Hearing [Day 13]: In case authentication fails, the entitlements may be annulled, resulting in permanent disablement: Gopal Subramanium

On the 13th Day of the Aadhaar Hearing, Senior Advocate Gopal Subramanium consluded his arguments before the 5-judge bench of Dipak Misra, CJ and Dr. AK Sikri, AM Khanwilkar, Dr. DY Chandrachud and Ashok Bhushan, JJ, after which Senior Advocate Arvind Datar took the center stage and began with his arguments.

Below are the highlights from Day 13 of the Aadhaar Hearing:

Senior Advocate Gopal Subramanium concluded his submissions and Senior Advocate Arvind Datar began his arguments. However, CJI asked him to submit a note on points to be covered and then elaborate on those 6th March onwards.

The Bench will now hear the matter on 6th March 2018 after Holi break.

To read the highlights from Senior Advocate Gopal Subramanium’s submissions, click here and here.

To read the highlights from Senior Advocate Kapil Sibal’s arguments, click here, here and here.

Looking for the detailed submissions of Senior Advocate Shyam Divan? Read the highlights from Day 1Day 2, Day 3, Day 4 , Day 5, Day 6 and Day 7 of the hearing.

Source: twitter.com/SFLCin

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