Supreme Court: The bench of Dipak Misra, A.M. Khanwilkar and Dr. DY Chandrachud, JJ directed Amitabh Chaudhary, who is presently the acting Secretary of the BCCI, to represent the BCCI in the ICC meeting which is scheduled to be held on 24.04.2017. The Court also asked Rahul Johri, the Chief Executive Officer, to accompany him and also attend the meeting of the Chief Executive Officers.
The Court will next take up the matter on 14.07.2017. [BCCI v. Cricket Association of Bihar, 2017 SCC OnLine SC 406, order dated 17.04.2017]