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Shri Prabhuling K. Navadgi appointed as the Additional Solicitor General of India in the High Court of Karnataka

On 08-04-2015, the President appointed Shri Prabhuling K. Navadgi, Senior Advocate as the Additional Solicitor General of India in the High Court of Karnataka for a period of three years with effect from the date of appointment.

-Ministry of Law & Justice

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