“Hon’ble” is not for every public official: Allahabad HC Editor 6 hours ago Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Use of loudspeaker in mosque is not a fundamental right: All HCDateMay 7, 2022In relation toCase BriefsDelhi HC sets aside CIC order declaring every minister a public authorityDateDecember 9, 2017In relation toCase BriefsUPPSC 2018: Judgment of Allahabad HC disturbing the answer key reversed holding it to be excessive use of jurisdictionDateJune 15, 2018In relation toCase Briefs