SCC Times is pleased to extend its support in the form of Media Partnership to Russian International Arbitration Congress (RIAC) 2026, a premier gathering of the global arbitration community.
RIAC brings together leading law firms, business representatives, arbitral institutions, arbitrators, and stakeholders engaged in international dispute resolution from Russia and across jurisdictions. Conceived as more than just a conference, RIAC distinguishes itself through its unique blend of rigorous professional engagement and cultural immersion.
Building on the success of its inaugural edition in 2025, which hosted over 40 events across six days and welcomed more than 1,500 participants, the 2026 Congress promises to further elevate the experience. Participants can expect not only high-calibre academic and practice-oriented discussions but also thoughtfully curated cultural engagements reflecting Russia’s rich heritage.
The 2026 edition of RIAC is scheduled to take place from 21st to 27th September 2026, and will feature a dynamic and multi-layered programme, including the Main Conference on 22nd September, alongside partner-led satellite events from 21st and 23rd to 25th September, and a range of informal and cultural activities running throughout the week.
Organizations interested in deeper engagement are invited to participate as Congress Partners by hosting satellite events. This presents a valuable opportunity for law firms and arbitral institutions to showcase expertise, build meaningful professional connections, and enhance their visibility within the international arbitration ecosystem. Applications for partnership may be submitted at the earliest to riac@centerarbitr.ru.
The RIAC Calendar is expected to be released shortly.
Watch this space for updates as RIAC 2026 takes shape as a notable event in the international arbitration calendar.