On 18 March 2026, Chief Justice of India, Justice Surya Kant and the Judges of the Supreme Court held a Full Court Meeting wherein they designated the following former Judges of High Courts as Senior Advocates with effect from 18 March 2026:
-
Justice Anupinder Singh Grewal Former Judge, High Court of Punjab and Haryana
-
Justice Harsha Nathalal Devani Former Judge, High Court of Gujarat
-
Justice M.S. Ramesh Former Judge, High Court of Madras
-
Justice Mauna M. Bhatt Former Judge, High Court of Gujarat
-
Justice R.N. Manjula Former Judge, High Court of Madras
-
Justice Umesh Chandra Dhyani Former Judge, High Court of Uttaranchal
-
Justice Vinod Chatterji Koul Former Judge, High Court of Jammu & Kashmir and Ladakh