Celebrating 75 years of the Constitution of India, EBC presents the revised T.K. Tope’s Constitutional Law of India Rohit Patel 15 hours ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit RBI’s Comprehensive Framework of 244 Directions: Strengthening Governance, Compliance, and Financial StabilityDateDecember 2, 2025In relation toLegislation UpdatesR. Venkatramani to continue as Attorney-General for India; Sunil Jain takes role as Additional Solicitor General for India for MP High CourtDateSeptember 30, 2025In relation toAppointments & TransfersSEBI revises various Regulations introducing compliance with Investor CharterDateFebruary 17, 2025In relation toLegislation Updates