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Supreme Court issues advisory for Hybrid mode of appearance in view of ongoing weather conditions in Delhi

SC advisory on Hybrid mode of appearance

On 14-12-2025, the Supreme Court Registry notified an Advisory issued by CJI Justice Surya Kant concerning appearance of Members of the Bar/Parties-in-Person in view of the prevailing weather conditions in Delhi.

Members of the Bar/Parties-in-Person have been advised to avail hybrid mode of appearance through video conferencing facility in their matters listed before the Courts as per their convenience.

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