SCC Online is proud to announce the signing of a strategic Memorandum of Understanding (MoU) with the Data Security Council of India (DSCI).
This partnership marks a significant milestone in our commitment to deepen collaboration within the spheres of cybersecurity, data protection, competition, AI and emerging technologies.
The collaboration focuses on:
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Research Excellence: Facilitating access to high-quality research in niche areas like privacy law, cybersecurity, competition and Artificial Intelligence.
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Driving Thought Leadership: Realizing our shared vision of facilitating informed discussions, knowledge sharing, and contributing to thought leadership in the law and policy domains.
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Enhancing Awareness: Launching joint initiatives to educate legal practitioners, policymakers, and corporate leaders on the nuances of digital laws, policies and regulatory framework around emerging technologies.
As India is on the road to becoming a global digital powerhouse, the legal and policy frameworks governing this space must be robust and informed. This partnership reaffirms our dedication and commitment to nation building whilst we contribute to the discourse that shapes these frameworks.