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R. Venkatramani to continue as Attorney-General for India; Sunil Jain takes role as Additional Solicitor General for India for MP High Court

Attorney General for India

Recently, the President appointed the Attorney General for India and the Additional Solicitor General for India for the High Court of Madhya Pradesh on 26-9-2025 and 29-9-20225 respectively.

R. Venkatramani, Senior Advocate has been re-appointed as Attorney General for India for a further period of 2 years with effect from 1-10-2025.

Sunil Jain, Senior Advocate has been appointed as Additional Solicitor General for India for the High Court of Madhya Pradesh for a period of 3 years with effect from 29-9-2025.

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