ABOUT RGNUL
Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law, Punjab Act, 2006 (Punjab Act No. 12 of 2006). The Act incorporated a University of Law of national stature in the State of Punjab with the key objective to evolve and impart comprehensive legal education, including distant and continuing legal education at all levels to achieve excellence. The institution’s endeavour is to serve society through reforms in legal services by way of preparing professionally competent lawyers, inquisitive researchers, able administrators, conscientious judicial officers, and above all, socially responsible citizens, who shall be wholeheartedly and continuously engaged in the process of nation-building.
ABOUT THE CENTRE
The Centre for Alternative Dispute Resolution (CADR) was established in RGNUL in 2018. From the beginning to its 7th year of operation, CADR has always aimed to promote students’ and researchers’ interest in Alternative Dispute Resolution (ADR) mechanisms. The ultimate objective of the Centre is to strengthen the ADR process in the country by emerging as a platform for students to further their interests in the field. A strong team of teachers and students is working towards achieving this end.
ABOUT THE COURSE
This Online Certificate Course in Mediation is a comprehensive three-month program designed to equip participants with a solid foundation in mediation theory, legal frameworks, and practical skills. With the growing recognition of mediation as a time-efficient, cost-effective, and harmonious method of resolving disputes, this course is tailored to meet the demands of legal professionals, law students, academicians, HR practitioners, and community leaders seeking to build competence in ADR. The course will be divided into 8 modules:
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Introduction to ADR
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Legal Framework
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International Perspectives
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Principles and Ethics
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Process and Techniques
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Skills
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Sectoral Mediation
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Assessment and Capstone
Each module is carefully structured to enhance your competence in Mediation and broaden your career prospects in the ever-expanding field of ADR.
Registration Details
Steps to enrol for the upcoming Course on Mediation:
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Click on the following link for the payment and select “Certificate Course on Mediation”: Payment Link.
Note: The above-mentioned steps are mandatory requirements for successful registration.
Course Fees
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Course Fees: ₹3500 + GST
Important Dates
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Last Date of Registration: 31st August 2025
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Course Commencement: September 2025
Note: Classes will be conducted on Saturdays and Sundays except in cases of exceptional circumstances.
Mode
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Virtual, conducted via Cisco WebEx
Certification
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Participants will receive a certificate of participation upon successful completion of the course and evaluation.
Student Coordinators
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Inika Dular (+91 78400 01263)
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Swastika Saha Chowdhury (+91 85830 05147)
We look forward to your participation in this enriching course that will position you at the forefront of legal innovation in the digital age.
To know more click on Online Certificate Course in Mediation