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Centre notifies appointment of 3 Advocates as Additional Judges of Bombay High Court

Appointment of 3 Advocates as Bombay HC Judges

On 13-8-2025, the President of India in exercise of the power conferred by Article 224(1) of the Constitution, appointed the following Advocates as Additional Judges of Bombay High Court:

  • Ajit Bhagwanrao Kadethankar,
  • Sushil Manohar Ghodeswar
  • Aarti Arun Sathe

The Supreme Court Collegium on 28-7-2025, had recommended the names of the afore-stated Advocates to be elevated as Judges.

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