On 16-05-2025, the Chief Justice of India, in pursuance of Rule 4 of Order II of the Supreme Court Rules, 2013 [as amended], announced that the Supreme Court will observe partial working days from Monday, 26-05-2025, to Sunday, 13-07-2025. Full court operations are set to resume on Monday, 14-07-2025.
During the partial Court working days, the Registry will remain open from 10.00 a.m. to 5.00 p.m. for all the officers and staff members of the Registry, except Group-C (non-clerical) staff in whose case timings will be from 9.30 a.m. to 5.30 p.m. on all the days, except Saturdays (other than 12-07-2025), Sundays and holidays when it shall remain closed.
The Benches constituted by the Chief Justice of India for the partial Court working days, 2025 can be accessed here.