Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha Ridhi 3 months ago Tweet “Sentencing jurisprudence needs to have better clarity without having any ambiguity at any juncture”: Justice UU LalitJanuary 20, 2024New releasesIn Conversation with Ms Prerna Deep, LLM from University of Edinburgh and Recipient of the GREAT ScholarshipSeptember 16, 2023InterviewsMNLU Mumbai | ‘Sports Law In India’ One-Week Online Course [Register by October 8, 2023]September 30, 2023Law School News
