SCC Online Blog Article Submission Guidelines Ridhi 6 months ago Tweet Supreme Court Constitution Bench Yearly Roundup 2023 | Article 370; Same sex marriage verdict; Maharashtra Political Crisis; Demonitisation verdict; Jalikattu; and moreDecember 26, 2023Legal RoundUpJudges not adhering to guidelines on maintenance given in Rajnesh v Neha: Supreme Court directs for re-circulation of judgment to Judges and Judicial AcademiesNovember 10, 2023Case BriefsCall for Papers | RGNUL Financial and Mercantile Law Review (RFMLR) Volume XI Issue I [Submit by October 31, 2023]October 14, 2023Call For Papers