Can Karta sell HUF property without the consent of other joint family members?

Ridhi

2 years ago

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Can Karta sell HUF property without the consent of other joint family members? Supreme Court answers
Date
October 7, 2023
In relation to
Case Briefs
Explained| Can Karta alienate Joint Hindu family property without coparcener’s signature?
Date
December 14, 2021
In relation to
Case Briefs
Never Reported Judgment | Sale of joint family property by Karta to pay off debts of business, not being a joint family business, cannot bind other members [(1953) 1 SCC 245]
Date
April 14, 2024
In relation to
Cases Reported

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Tags: Karta

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