Don’t rely on crowd sourced resources like Wikipedia; SC cautions Courts & Adjudicating Authorities Bhumika Indulia 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Don’t rely on crowd sourced resources like Wikipedia; Supreme Court cautions Courts & Adjudicating AuthoritiesDateJanuary 20, 2023In relation toCase BriefsDelhi High Court directs Wikipedia to delete defamatory allegations against news agency ANI and restore public editing rights on its pageDateApril 7, 2025In relation toCase Briefs‘Courts open institutions to public; Even sub-judice issues can be debated by public and the press’: SCDateMay 9, 2025In relation toHot Off The Press