Lawyer Saurabh Kirpal cannot be denied judgeship because of his sexual orientation: Supreme CourtCollegium Prachi Bhardwaj 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Supreme Court Collegium lauds Saurabh Kirpal for his openness about his sexual orientation; reiterates his recommendation as a Delhi High Court judge DateJanuary 19, 2023In relation toAppointments & TransfersSC Collegium approves proposal for elevation of Advocate Saurabh Kirpal as Judge of Delhi HCDateNovember 15, 2021In relation toAppointments & TransfersCollegium Resolutions | SC Collegium on Elevation of Delhi HC Advocates: Defers one & Remits anotherDateApril 1, 2019In relation toAppointments & Transfers
