The President appoints following Additional Judges of Bombay High Court for a period of two years with effect from the date they assume charge of their respective offices.
- Shri Sanjay Anandrao Deshmukh,
- Shri Yanshivraj Gopichand Khobragade,
- Shri Mahendra Wadhumal Chandwani,
- Shri Abhay Sopanrao Waghwase,
- Shri Ravindra Madhusudan Joshi, and
- Smt. Vrushali Vijay Joshi.