The President appoints following to be the Additional Judges of the Calcutta High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices:
- Shri Biswaroop Chowdhury;
- Shri Partha Sarathi Sen;
- Shri Prasenjit Biswas;
- Shri Uday Kumar;
- Shri Ajay Kumar Gupta;
- Shri Supratim Bhattacharya;
- Shri Partha Sarathi Chatterjee;
- Shri Apurba Sinha Ray; and
- Md. Shabbar Rashidi.