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SEBI issues over Rs 2 Crores demand notice to Anand Subramanian: Know the Reason

SEBI

Mr Anand Subramanian had been asked to pay a sum of Rs 2,04,87,575 (Rupees Two Crore Four Lakh Eighty-Seven Thousand Five Hundred and Seventy-Five Only) to the Securities Exchange Board of India (SEBI).

In the event of non-payment of the dues, SEBI shall recover the money by one or more of the following modes:

The above-said demand notice was issued in the matter of Governance Issues of the National Stock Exchange and the amount has to be paid in 15 days.


Securities Exchange Board of India

Certificate No. 4699 of 2022

[Dt. 26-4-2022]

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