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1st CNLU-CCI National Moot Court Competition [Register by 06th Feb]

About CNLU

Chanakya National Law University (CNLU) was established by the Bihar Act No. 24 of 2006 under the patronage of Government of Bihar. The University is accredited with an ‘A’ grade by NAAC and is recognized by the University Grants Commission (UGC) and registered with the Bar Council of India (BCI). The teaching pedagogy prioritizes in classroom lectures, presentations as well as in augmenting the all-round development of students.

About Moot Court Committee

The Moot Court Committee of Chanakya National Law University is a student-led body that works hand in hand with the administration for organizing various activities. Annually, the Committee organises three competitions – Freshers Moot for novice students, General Intra for the allotment of National Moots and Special Intra for the allotment of International Moots. In the past, committee was involved in the organisation of various National and International Moot Court Competitions.

About CARCIL

Vision

Mission

About the Competition

The objective of this moot is to stir up research on issues in competition law. Business sector in India is one of the highest contributors to the national economy. Hence, the understanding of the jurisprudence and legal implications of business becomes essential. Young lawyers excelling in competition law will lead to the opening up of better business prospects and benefiting those in the industry. This Moot Court Competition is being organized in collaboration with Competition Commission of India.

The Moot Court is also being organized in collaboration with Lakshmikumaran & Sridharan Attorneys. With the presence of these organisations, MCC CNLU ensures that the students are provided with as realistic an impression of Competition Law as possible.

Important Dates

DATE EVENT
22nd January Commencement of Provisional Registration
26th January Release of Moot Proposition and Commencement of Registration
02nd February Last Date for Seeking Clarifications
06th February Last Date of Submission of Registration Form via Email
08th February Release of Clarifications
02nd March Last Date of Submission of Soft Copy of Written Submissions
11th March -13th March 1st CNLU-CCI National Moot Court Competition

For more details, refer

Moot Proposition_CNLU-CCI NMCC

CNLU-CCI NMCC Brochure & Rules

 

Registration Details

Payment Details

To confirm registration, please confirm at cnluccimcc@cnlu.ac.in with a payment of INR 3000/- in the following bank account:

Contact Details

In case of any query, the following persons can be contacted

Bhavya Sharma: +91 7054200908 OR, via email: cnluccimcc@cnlu.ac.in

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