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Call for Papers | GNLU Law Review [Vol IX Issue I]: Submit by March 25, 2022

About

Gujarat National Law University, Gandhinagar, is one of the premier National Law Schools in India, which has contributed towards transforming legal education into professional excellence ever since its establishment in 2003.

 

Born in 2008 as the flagship journal of Gujarat National Law University, The GNLU Law Review (‘TGLR’) is a bi-annual, student-edited, peer-reviewed journal, designed as a vehicle for promoting multifarious contemporary legal research. It was envisioned to address the need for broadening the platform for academicians, professionals, researchers, and students, where knowledge and scholarship of new and innovative ideas in legal and associated disciplines could be exchanged and disseminated.

 

Internationally recognized with ISSN number 0974-9810, the journal aspires to create awareness on developing areas of law in India and around the world. In the past, the law review has seen contributions from eminent legal scholars from around the globe.

Guidelines

TGLR is open for academicians, practitioners, research scholars, and postgraduate students. All submissions must be accompanied with an abstract of not more than 250 words. Up to 5 keywords should also be provided.

 

TGLR does not follow any particular theme. However, preference would be given to the submissions made pertaining to contemporary legal issues.

 

The contributions submitted towards publication in TGLR must not have been previously published or currently submitted for publication elsewhere. The contributions shall be evaluated on the basis of originality, innovativeness, clarity and technical correctness. Authors shall solely be responsible for the accuracy of statements in the article.

 

Co-authorship is allowed to a maximum of 2 authors. The manuscript must not contain the name of the author(s) or his/her institutional affiliation or any other information. A separate cover letter containing the name of the author(s), professional information, contact details and other relevant information must be provided.

Categories

Formatting and Citation Style

Submission Procedure

The deadline for making submissions is 15th March 2022. All submissions shall only be made to tglr@gnlu.ac.in with the subject ‘Manuscript Submission for Volume IX Issue I’.

Copyrights

The contributions presented to and accepted for publication and the copyrights therein shall be the intellectual property of TGLR. However, in exceptional circumstances, the contributions could be published elsewhere with the prior written permission of the Editor-in-Chief.

Indemnification

All contributors, by submitting any contribution towards TGLR, agree to indemnify the Gujarat National Law University and TGLR from and against all claims, suits, and damages based on any claim of copyright infringement, plagiarism or unauthorized use.

Contact

For any queries, write to us at tglr@gnlu.ac.in with the subject ‘Query regarding Volume IX Issue I’.

For more information on TGLR, click Here

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