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NLUJ Thirteenth NLU Anti-Trust Law Moot Court Competition, 2022 [March 11th – 13th]: Register by Feb 02, 2022

About

The thirteenth NLU Anti-Trust Law Moot Court Competition, 2022 is being organised in association with Cyril Amarchand Mangaldas and knowledge and research partners SCC Online and Eastern Book Company, under the patronage of the Competition Commission of India.

Over twelve years, the competition has become one of the biggest moot court competitions in the country which consistently witnesses participation from the top law schools in India with more than 35 top law schools participating in 2021. The competition promises a challenging problem, high competition and excellent judging.

Participants will be provided with the opportunity to argue before an illustrious panel of judges, including judges from Cyril Amarchand Mangaldas and the Competition Commission of India.

Note: Competition is an invite-only event, limited to 40 teams.

Venue:

Online

Dates:

11th– 13th March, 2022

Moot Proposition:

Click HERE

Rules:

Click HERE

Official Invitation:

Official Invitation_The Thirteenth NLU Antitrust Law Moot Court Competition 2022

 

Registration Form:

Registration Form_The Thirteenth NLU Antitrust Law Moot Court Competition 2022

Important Dates:

 

Provisional Registration:

Provisional registration, in case the team composition has not been determined, may be done by sending an e-mail confirming participation.

Kindly direct all correspondence related to the competition to antitrustnlumoot@gmail.com

Cash Prizes:

Contact:

For any queries, kindly write to antitrustnlumoot@gmail.com  or contact any of the following persons:

Rishika Arya: +91-8860695573, Convenor, Moot Court Committee

Sirisha Prasad: +91-6260715970, Co-Convener, Moot Court Committee

Parikshit Singh Bhati: +91-7976037565, Co-Convener, Moot Court Committee

For further details, click HERE.

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