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Appointments of 3 Additional Judges of Bombay HC, 1 Judge of Calcutta HC and extension of term of 1 Additional Judge of Bom HC [Read Details]

President appoints the following as Judges /Additional Judge of the following High Courts, w.e.f. the date they assume charge of their respective offices, vide notifications dated 03.01.2022:

No. Name (S/Shri Justices) Name of High Court
l. Aniruddha Roy, Additional Judge, Calcutta High Court As Judge of the Calcutta High Court
2. Madhav Jayajirao Jamdar, Additional Judge, Bombay High Court As Judges of the Bombay High Court.
3. Amit Bhalchandra Borkar, Additional Judge, Bombay High Court
4. Shrikant Dattatray Kulkarni, Additional Judge, Bombay High Court
5. Abhay Ahuja, Additional Judge, Bombay High Court As an Additional Judge of the Bombay High Court for a fresh term of one year with effect from 04th March, 2022.

 


Ministry of Law and Justice

[Notification dt. 3-1-2022]

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