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Election Laws (Amendment) Bill to link electoral rolls with Aadhar

The Lok Sabha has passed the Election Laws (Amendment) Bill, 2021 on December 20, 2021 which seeks to link electoral rolls with Aadhar number. The Bill was passed through a voice note. The Bill makes amendments to the Representation of the People Act, 1950

Key provisions under the Bill are:


Tanvi Singh, Editorial Assistant has reported this brief.

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