Elevation of 4 Advocates as Judges of Punjab and Haryana High Court
Supreme Court Collegium has approved the proposal for elevation of the following Advocates as Judges in the Punjab & Haryana High Court:
1. Shri Vikas Suri,
2. Shri Vinod Sharma (Bhardwaj),
3. Shri Pankaj Jain, and
4. Shri Jasjit Singh Bedi
Collegium Resolution
[Statement dt. 1-09-2021]