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Justice Vineet Kothari, and Justice R.M. Chhaya after him, to perform duties of office of Chief Justice, Guj HC

Appointment of Acting Chief Justice


President appoints Justice Vineet Kothari, senior-most Judge of Gujarat High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from the date Justice Vikram Nath relinquishes the charge as Chief Justice of the Gujarat High Court consequent upon his appointment as Judge of the Supreme Court of India and Justice Rashmin Manharbhai Chhaya, senior-most Judge of Gujarat High Court, to perform the duties of the office of the Chief Justice of Gujarat High Court with effect from 02nd September 2021 consequent upon the retirement of Shri Justice Vineet Kothari.


Ministry of Law and Justice

[Notification dt. 27-08-2021]

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