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Call for Blogs | ALS Noida Legal Awareness and Literacy Committee

About the Organisation

Amity Law School, Noida is an institution of repute that has always channelled its resources wisely into providing high-quality education and other developmental opportunities to its students.

The Legal Awareness and Literacy Committee, acts as a channel of information by disseminating general socio-legal knowledge to the public at large, through its various camps, symposiums, workshops and seminars.

About the Blog

Legal Awareness and Literacy Committee was established in the year 2011 with the purpose to educate people with basic legal knowledge. The dearth of awareness about one’s legal rights has often kept certain sections of society in the dark. We, the students, along with our faculty members have been working diligently to let everyone be a responsible citizen and find a medium to assert what’s rightfully theirs. We have conducted multiple webinars, workshops and various informative camps at various locations. To date, we have been continuously aiming towards providing legal aid and awareness and helping those who need us.

The Legal Awareness and Literacy Committee’s blog is filled with a bunch of resources for those who share an interest in legal research articles, and also who seek a platform for their articles to reach a larger audience, intending to spill fresh content actively.

With the hope to provide value to our audience, we have come up with our blog to enrich the minds of our readers and give them an accessible resource of legitimate information.

Eligibility

Law students pursuing the three-year LLB, as well as the five years integrated LLB program, students pursuing LLM or PhD, Research Associates, Academicians, Educators, practitioners and professionals interested or involved in the area are eligible to submit.

Objectives

Mode of Delivery and the Word Limit

Research Papers (5000-8000 words). The abstract for the same shouldn’t exceed 300 words

Write Up: Articles (2000-2500 words), Essays (3000-3500 words) & Case Comments (1000-1500 words).

Important Dates

Submission Guidelines

Publication

All the work will be published on the blog HERE

Incentive

 Publication certificate shall be provided to the published authors, and best 2 authors will get merit certificates, also each published author will get a shoutout on our Linkedin Page.

Selection Procedure

All the works shall go through a plagiarism check (should not be more than 10%) and double-blinded review and the final acceptance of the same shall be conveyed to the respective author within two weeks of their submission. The work that is found to be plagiarized will be rejected right away.

Contact Information

Registration Link: HERE

Official website link: HERE

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